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Union of India - Section

Section 2 in Bhagar Grading and Marking Rules, 2018

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(a)"Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India;
(b)"authorised packer" means a person or a body of persons who has been granted certificate of authorisation to grade and mark Bhagar in accordance with the grade standards and procedure specified under these rules;
(c)"schedule" means a schedule appended to these rules.
(2)The words and expressions used in these rules and not defined but defined in the Agricultural Produce (Grading and Marking) Act, 1937 and the General Grading and Marking Rules, 1988 shall have the same meanings as are assigned to them in the said Act or the rules.