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State of Uttar Pradesh - Section
Section 10 in The U.P. Basic Education (Teachers) (Posting) Rules, 2008
10. Functions of the Committee. -
The list under Rules 5, 6 and 7 shall be prepared with the approval of the committee referred to in Rule 9.| Substituted by U.P. Basic Education (Teachers) (Posting) (First Amendment) Rules, 2010 vide Notification No. 4555/LXXIX-5-09-158-2007, dated 15.1.2010, (w.e.f. 15.1.2010).Prior to substitution, it stood as under :11. The following procedure shall be followed for the posting of newly promoted teachers in rural areas:-(a) minimum five years service in backward block mentioned in Appendix (A) is essential for newly promoted teachers. If the teacher has already served for five years in any such backward block, his promotion will be considered on seniority basis on the availability of vacancies in general area. If the service period of the teacher in backward area is less than five years, he will be posted in the backward area at the time of promotion for the remaining period. The teacher, who wants to serve in a backward block even after five years on the basis of option, will be permitted to serve in the backward block.(b) after the issuance of appointment letter the candidate is expected to join within fifteen days after completing all the formalities. After fifteen days the remaining vacancies may be filled by the waiting list following aforesaid procedure.(c) if any teacher rejects the promotion owing to the posting at both the backward areas, he will not be promoted for coming three years and again at the time of considering his promotion, he will be promoted to complete his service period according to the procedure as aforesaid. |