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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(iv) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(iv)All records and assets of the Right to Education Protection Authority shall be transferred to the State Commission for Protection of Child Rights immediately after its constitution.