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Himachal Pradesh High Court

Union Of India vs . Dina Nath (Since Deceased) Through Lrs on 6 January, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Union of India Vs. Dina Nath (since deceased) through LRs RFA No. 102/2010 06.01.2023 Present: Mr. Balram Sharma, DSGI, for the .

appellant.

Mr. Raman Jamalta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondents No. 1(a) to 1(f).

Mr. Vishal Panwar, Additional Advocate General, for respondent No. 2.

r to Learned vice counsel for respondents No. 1(a) to 1(f) prays for and is granted four weeks' further time to file Power of Attorney on their behalf. List thereafter.

( Sushil Kukreja ) Judge 6th January, 2023 (raman) ::: Downloaded on - 06/01/2023 20:37:41 :::CIS