Himachal Pradesh High Court
Union Of India vs . Dina Nath (Since Deceased) Through Lrs on 6 January, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Union of India Vs. Dina Nath (since deceased) through LRs RFA No. 102/2010 06.01.2023 Present: Mr. Balram Sharma, DSGI, for the .
appellant.
Mr. Raman Jamalta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondents No. 1(a) to 1(f).
Mr. Vishal Panwar, Additional Advocate General, for respondent No. 2.
r to Learned vice counsel for respondents No. 1(a) to 1(f) prays for and is granted four weeks' further time to file Power of Attorney on their behalf. List thereafter.
( Sushil Kukreja ) Judge 6th January, 2023 (raman) ::: Downloaded on - 06/01/2023 20:37:41 :::CIS