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[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(1)(iii) in University of Rajasthan Act, 1946

(iii)all Heads of departments within the Faculty in the colleges affiliated upto the degree standard, provided they have at least 8 years experience of teaching degree classes in subject of the Faculty;