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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(1)(b) in Himachal Pradesh Municipal Election Rules, 2015

(b)exhibit on the notice board and official website of his office a copy of the list together with a notice as to the date (s) and place (s) at which the matter of inclusion of the names in electoral roll or deletion of the names from the electoral roll shall be considered; and