Section 5(2)(a) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(a)summoning and enforcing the attendance of any person the from any part of the State and examining him on oath;

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