Section 5(2) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013
(2)The Ombudsman of the Scheme shall have the powers namely :-(a)summoning and enforcing the attendance of any person the from any part of the State and examining him on oath;(b)requiring the discovery and production of any document;(c)receiving evidence on affidavits;(d)receiving any public record or copy thereof from any office;(e)issuing commission for examination of witnesses and documents.
