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State of Odisha - Section

Section 10 in The Orissa Subordinate Fisheries Service Rules, 1994

10. Promotion.

(1)Promotion to higher posts in different grades of the service as provided in Rule 4 shall be made in accordance with the provisions of the Orissa Civil Services (Criteria for Promotion) Rules, 1992 in the following manner, namely :
(a)
(i)Promotion to the post of Junior Fishery Officer shall be made from amongst the Deputy Superintendent of Fisheries on the basis of the selection made by the Departmental Promotion Committee constituted under Sub-rule (1) of Rule 11.
(ii)The Deputy Superintendent of Fisheries who have rendered a minimum of three years of continuous service as such on the 1st day of January of the year in which the D.P.C. meets shall be considered for promotion to the post of Junior Fishery Officer.
(b)
(i)Promotion to the rank of Deputy Superintendent of Fisheries shall be made from amongst the Fishery Extension Officers on the basis of selection made by the Departmental Promotion Committee constituted under Sub-rule (2) of Rule 11.
(ii)The Fishery Extension Officer who has rendered a minimum of three years of continuous service as such on the 1st day of January of the year in which the D.P.C. meets shall be considered fro promotion to the post of Deputy Superintendent of Fisheries.
(c)
(i)Promotion to the rank of Fishery Extension Officer excluding that of Laboratory Assistant shall be made from amongst the Supervisors on the basis of the selection made by the departmental Promotion Committee constituted under Sub-rule (2) of Rule 11.
(ii)Supervisor of Fisheries who have rendered a minimum of three years of continuous service as such on the 1st day of January of the year in which the D.P.C. meets shall be considered for promotion to the post of Fishery Extension Officer.
(d)
(i)Promotion to the post of Supervisors shall be made from amongst the Demonstrators on the basis of the Selection made by the Departmental Promotion Committee constituted under Sub-rule (2) of Rule 11.
(ii)Demonstrator of Fisheries who has rendered a minimum of five years of continuous service as such on the 1st day of January of the year in which the D.P.C. meets shall be considered for promotion to the post of Supervisor.
(2)No officer shall ordinarily be eligible for promotion unless he has passed such departmental examinations/tests as may be prescribed from time to time.
(3)The Departmental Promotion Committee shall meet as and when necessary.Part-V Formation of Departmental Promotion Committee