Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(5)(a) in The Orissa Survey and Settlement Act, 1958 (a)the khewat which shall show the character and extent of proprietary interests and may also show the particulars of other rent receiving interests; and