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[Cites 0, Cited by 2] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(5) in The Orissa Survey and Settlement Act, 1958

(5)The record-of-rights shall be comprised of-
(a)the khewat which shall show the character and extent of proprietary interests and may also show the particulars of other rent receiving interests; and
(b)the khatian which shall show such details as may be prescribed.]