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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(b) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(b)Three persons from amongst educationists of repute or eminent scientists or researchers or industrialists from discipline of Pharmaceutical Sciences or allied sciences, who are not in the service of the university and nominated by the Board of Governors;