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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)The academic council shall comprise of the following persons, namely:-
(a)The Vice-Chancellor who shall be the Chairman;
(b)Three persons from amongst educationists of repute or eminent scientists or researchers or industrialists from discipline of Pharmaceutical Sciences or allied sciences, who are not in the service of the university and nominated by the Board of Governors;
(c)All Deans of the university;
(d)All Heads of the Centres /Schools/Colleges;
(e)Two heads of the Departmental nominated by the Vice-Chancellor on rotation as per seniority;
(f)Three professors nominated by the Vice Chancellor on rotation as per seniority;
(g)Controller of Examination;
(h)Registrar, Member Secretary.