Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(13)(d) in The Howrah Municipal Corporation Act, 1980 (d)to make such conversion, including conversion from one occupancy or use group to another, as may be determined by the Corporation by regulation;