Section 13(2)(a) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(a)with such assistance, if any, as he thinks fit, enter at any reasonable time, any premises for carrying out the purposes of the Act;

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