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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(2)Any Inspector may-
(a)with such assistance, if any, as he thinks fit, enter at any reasonable time, any premises for carrying out the purposes of the Act;
(b)exercise such other powers as may be prescribed.