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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(c) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(c)all rights and interests created in or over the estate before the notified date by the principal or any other landholder, shall as against the Government cease and determine;