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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(b) in Delhi Private Security Agencies (Regulation) Rules, 2009

(b)The applicant continues to ensure the availability of the training for its guards and supervisors required under sub section (2) of section 9 of the Act and Rule 6 of these rules;