Madhya Pradesh High Court
Nagar Palika Parishad vs M.P.Pollution Control Board on 15 December, 2016
MCRC-20724-2015 mAGAR PALIKA PARISHAD Vs M.P.POLLUTION CONTROL BOARD) 15- 12-20 16 Shri DhruV Verrna, counsel for the petitioners. Learned counsel for the petitioners prays for and is granted four weeks' time to argue on admission. (C V SIRPURKAR) JUDGE vai