Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Subordinate Fisheries Service Rules, 1994

(1)The seniority of officers appointed to a particular grade of the Service in a particular year shall be determined with reference to their relative position in the respective select list.