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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(a) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(a)For the posts falling within purview of the commission, a promotion committee consisting of the chairman of Rajasthan Public Commission or his nominee, the Director, the Deputy Secretary to Government in the Department of Personnel and the Deputy Secretary to Government in the Ayurved Department and for the posts falling within the purview of the Appointing Authority , a promotion committee consisting of the Director, the Deputy Secretary to Government in the Department of Personnel and the Deputy Secretary to Government in the Ayurved Department.