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State of Rajasthan - Section

Section 28 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

28. Constitution of the Promotion Committee.

- Recruitment by promotion under these rules shall be made by the promotion committee consisting the following, namely:-
(a)For the posts falling within purview of the commission, a promotion committee consisting of the chairman of Rajasthan Public Commission or his nominee, the Director, the Deputy Secretary to Government in the Department of Personnel and the Deputy Secretary to Government in the Ayurved Department and for the posts falling within the purview of the Appointing Authority , a promotion committee consisting of the Director, the Deputy Secretary to Government in the Department of Personnel and the Deputy Secretary to Government in the Ayurved Department.
(b)The Chairman of the commission or his nominee or the Deputy Secretary to the Government in the Department of Ayurved as the case may be shall preside over all meetings of the promotion committee at which he is present.
Provided that in case any Member or Member Secretary, as the case may be constituting the promotion committee has not been appointed to the post concerned, the officer holding charge of the post for the time being shall be the Member or Member Secretary , as the case may be, of the promotion committee.