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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iii) in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955

(iii)words and expression "Assistant Collectors", "Assistant Collector-in-charge of the sub-divisions", "Commissioner", "Board" and "Tahsildar" shall have the meanings assigned to them in the U.P. Land Revenue Act, 1901.