Section 2 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955
2. Definitions.
- In these rules, unless there is anything repugnant to the subject or context,-(i)"Act" means the Jaunsar-Bawar Security of Tenure and Land Records Act, 1952;(ii)"Section" means a Section of the Act; and(iii)words and expression "Assistant Collectors", "Assistant Collector-in-charge of the sub-divisions", "Commissioner", "Board" and "Tahsildar" shall have the meanings assigned to them in the U.P. Land Revenue Act, 1901.
