Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(82)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(82)(b) in The Greater Noida Industrial Development Area Building Regulations, 1992 (b)to re-erect any building of which portions above the plinth level have been pulled down or destroyed.