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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(82) in The Greater Noida Industrial Development Area Building Regulations, 1992

(82)"To erect" to erect a building means :
(a)to erect a new building on any site whether previously built upon or not;
(b)to re-erect any building of which portions above the plinth level have been pulled down or destroyed.