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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3) in The Orissa Children's and Women's Welfare Service Rules, 1989

(3)The Director shall prepare a list of candidates eligible for consideration for promotion to the posts in the Senior Grade of the Service restricting the zone of consideration to three times the number of vacancies to be filled in. The names of the candidates shall be arranged according to the dates of issue of their orders of appointment in the cadre of Junior Grades of the respective districts and, as among candidates appointed to a cadre of the Junior Grade on the same date, their names shall be arranged in accordance with their seniority in that cadre.