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State of Uttar Pradesh - Section

Section 3 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

3. Appointment. -

(1)It shall be the responsibility of the Management to fill a vacancy in the post of Headmaster or Assistant teacher, as the case may be, of a recognised school by 31st July every year.
(2)If any vacancy occurs during an academic session, it shall be filled within two months from the date of occurrence of such vacancy.
Substituted by Notification No. 1512/LXXIX-6-2008 (35)-01, dated 12.6.2006. Published in the U.P. Gazette, Extraordinary, Part 4, Section (Ka), dated 12.6.2008.Prior to substitution, it stood as under:4. Minimum qualification.- (1) The minimum qualifications for the post of Assistant Teacher of recognised school shall be Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or equivalent examination (with Hindi and a teacher's training course recognised by the State Government or the Board such as Hindustani Teaching Certificate, Junior Teaching Certificate, Basic Teaching Certificate, or Certificate of Training).(2) The minimum qualifications for the appointment to the post of Headmaster of a recognised school shall be as follows:(a) A degree from a recognised University or an equivalent examination recognised as such;(b) A teacher's training course recognised by the State Government or the Board, such as Hindustani Teaching Certificate, Junior Teaching Certificate, Certificate of Training or Basic Teaching Certificate; and(c) Three years teaching experience in a recognised school.