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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Odisha - Subsection

Section 94(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)At what rate to be paid until the Board otherwise determines the dearness allowance shall be paid to the employees of the Corporation at the same rates and subject to the same conditions on which such allowance is paid to the employees of the Orissa Government.