Himachal Pradesh High Court
Veena Devi & Anr. vs . Jagpal Singh & Ors. on 9 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Veena Devi & Anr. Vs. Jagpal Singh & Ors.
CMPMO No. 81/2023.
09.03.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioners.
CMPMO No. 81/2023Issue notice to the respondents returnable within six weeks, on taking steps within a week. List thereafter.
CMP No. 1965/2023Notice in the aforesaid terms.
In the meantime, further proceedings pending before the Court of learned Senior Civil Judge, Paonta Sahib, District Sirmaur, H.P., in Civil Suit No. 2282/2013, titled Veena Devi Vs. Jagpal Singh, shall remain stayed, till the next date of hearing.
CMP No. 1964/2023The application is disposed of with a direction to the applicants to file translated copies of vernacular documents within a period of six weeks.
( Sushil Kukreja ) Judge 9th March, 2023 (raman) ::: Downloaded on - 09/03/2023 20:37:26 :::CIS