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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(6) in The Greater Noida Industrial Development Area Building Regulations, 1992

(6)Educational :
(a)Educational
SI. No. Use Maximum ground coverage Maximum FAR Maximum height in metres
1. Nursery school and other institute 40 75 7
2. Primary school 40 75 10
3. Higher Secondary School 30 100 15
4. Degree College/Vocational Institution 25 100 18
5. University/Technical Institution 25 125 18
6. Research Training Centre 30 125 12
Set backs. - As per Annexure-1.
(b)Health :
SI. No. Use Maximum ground coverage % age Maximum FAR Maximum height in metres
1. Dispensary 30 100 15
2. Hospital 35 125 24
3. Naturopathi/specialised health centre 30 100 15
Set backs. - As per Annexure-1.
(c)Government Semi-Government Corporate Office :
SI. No. Use Maximum ground coverage % age Maximum FAR Maximum height in metres
1. Government offices (upto 3000 square metres) 30 175 24
2. Government offices (upto 3000 square metres) 30 175 24
3. Above 3000 square metres 25 150 24
Set backs. - As per Annexure-1.
(d)Religious buildings :
Use Maximum ground coverage Maximum FAR Maximum height in metres
Religious buildings 25 50 15 for shrine space additional 10 mtrs. (for nonuse-able space)