Section 2 in The Orissa Finance Service Rules, 1979
2. Definitions.
- In these rules unless the context other wise requires-(a)"Commission" means the Orissa Public Service Commission;(b)"Government" means the Government of Orissa;(c)"Service" means the Orissa Finance Service consisting of following cadres, namely :(i)Orissa Financial Service Class II;(ii)Orissa Finance Service Class I (Junior Branch);(iii)Orissa Finance Service Class I (Senior Branch);(iv)Orissa Finance Service in super time scale of pay.(d)"Subordinate Finance Service" means Orissa Subordinate Finance Service;(e)"Year" means financial year.
