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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Finance Service Rules, 1979

(c)"Service" means the Orissa Finance Service consisting of following cadres, namely :
(i)Orissa Financial Service Class II;
(ii)Orissa Finance Service Class I (Junior Branch);
(iii)Orissa Finance Service Class I (Senior Branch);
(iv)Orissa Finance Service in super time scale of pay.