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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(8) in The Coal Mines Regulations, 2011

(8)Where more than one shot are to be fire at the same time,-
(a)care shall be taken that all connections are properly made;
(b)all shots if fired belowground shall be connected in series;
(c)the circuit shall be tested either for electrical resistance or for continuity before connecting it to the firing apparatus and such a test shall be made with an apparatus specifically designed for the purpose and only after all persons in the vicinity have taken proper shelter as provided under regulation 200;
(d)the cable to the shotfiring apparatus shall be connected last; and
(e)detonators of the same electrical resistance shall only be used.