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[Cites 0, Cited by 0] [Section 199(8)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(8)(c) in The Coal Mines Regulations, 2011

(c)the circuit shall be tested either for electrical resistance or for continuity before connecting it to the firing apparatus and such a test shall be made with an apparatus specifically designed for the purpose and only after all persons in the vicinity have taken proper shelter as provided under regulation 200;