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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 15(2) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The process of electing or nominating, as the case may be, of the members shall be completed before the expiry of their term.