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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(q) in The Standards Of Quality Of Service (Broadcasting And Cable Services) (Cable Television-Cas Areas) Regulation, 2006

(q)"set top box" means a device, which is connected to, or is part of a television and which allows a subscriber to receive in unencrypted/ descrambled form subscribed pay channels through an addressable system;