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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(10) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(10)Ramps other than for parking floor shall have slope of not more than 1 : 10 provided that in case of public office, hospitals, slope of ramps shall not be more than 1 : 12. The minimum width of the ramps for hospitals should not be less than 2.0m.