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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(a)the existing and proposed buildings in relation to the boundaries of the site and adjacent streets within a distance of 100 meters;