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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(1)Site plan showing-
(a)the existing and proposed buildings in relation to the boundaries of the site and adjacent streets within a distance of 100 meters;
(b)the means of access from the street or streets to all the buildings existing and proposed in the site, to the parking spaces and facilities provided in the site for scavenging and fire protection;
(c)the spaces to be left about the building for access, parking, circulation, air, light and amenity.