Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(a) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(a)Authorities of the University -
(i)Board;
(ii)Academic Council;
(iii)Board of Studies; and
(iv)such other authorities, as may be declared by the statues to be the authorities of the University.