Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(5)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)copy of the list of contesting candidates with the serial numbers, names and the symbols assigned to them.