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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(5) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(5)Outside each polling station, there shall be displayed prominently-
(a)a notice specifying the polling area, the serial number of electors in relevant electoral roll who are entitled to vote at the polling station; and
(b)copy of the list of contesting candidates with the serial numbers, names and the symbols assigned to them.