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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

9. Fee for Professional Institutions offering Engineering (including Technology) and Pharmacy Courses.

- The fee payable per student per annum for each discipline in each institution shall be as prescribed by the AFRC.