Section 11 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964
11. Constitution of Managing Committee of a Proprietary School.
- The Managing Committee of a proprietary school shall consist of the following members, namely:-(a)the Headmaster;(b)a teachers' representative to be appointed by the Headmaster;(c)the Deputy Inspectress of Schools (ex-officio) in the case of a school for girls; oran officer of Education Department, to be nominated by the Deputy Director, in other cases;(d)not exceeding four persons to be nominated by the proprietor;(e)two guardians to be elected by the rest of the members in the manner specified in Rule 13.
