Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(e) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 (e)two guardians to be elected by the rest of the members in the manner specified in Rule 13.
