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NCT Delhi - Act

The University (Amendment) Act, 2002

DELHI
India

The University (Amendment) Act, 2002

Act 43 of 2002

  • Published on 1 January 2002
  • Commenced on 1 January 2002
  • [This is the version of this document from 1 January 2002.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Delhi University Act, 1922.BE it enacted by Parliament in the Fifty- third Year of the Republic of India as follows:-

1. Short title.-

This Act may be called the Delhi University (Amendment) Act, 2002 .

2. Amendment of section 5 of Act 8 of 1922 .-

In section 5 of the Delhi University Act, 1922 , in sub- section (2), after the proviso, the following proviso shall be inserted, namely:-Provided further that provisions of this sub- section shall not apply in the case of any educational institution affiliated to the Indraprastha Vishwavidyalaya incorporated under the Indraprastha Vishwavidyalaya Act, 1998 (Delhi Act 9 of 1998).