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State of Tamilnadu - Section

Section 5 in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

5. Formats for furnishing of statistics, returns or information.

- The entities shall furnish the statistics, returns and information as per the formats annexed to these regulations and the list of format is as per Annexure-I titled "List of formats, frequency (ies) and target date(s)". These formats can also be obtained from the website of the Central Electricity Authority. The formats may be sent by mail or media, to the source (s) of the statistics, returns or information, as and when required.