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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970

(2)The loanee shall have to construct at least one living room, one varandah, one kitchen and a bath room. The total pucca constructed area being not less than 200 sq. ft.