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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(ii) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(ii)Survey Map.-of the area for which the sub-division, reconstitution or improvement of plots and about 100 meters (120 yds.) around the proposed site drawn to a scale of 1:2. 500 (200' to an inch) showing-